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Union of India - Act

The Coinage of the Five Rupees coined to commemorate the occasion of "Unity in Diversity", Rules, 2006

UNION OF INDIA
India

The Coinage of the Five Rupees coined to commemorate the occasion of "Unity in Diversity", Rules, 2006

Rule THE-COINAGE-OF-THE-FIVE-RUPEES-COINED-TO-COMMEMORATE-THE-OCCASION-OF-UNITY-IN-DIVERSITY-RULES-2006 of 2006

  • Published on 24 January 2007
  • Commenced on 24 January 2007
  • [This is the version of this document from 24 January 2007.]
  • [Note: The original publication document is not available and this content could not be verified.]
The Coinage of the Five Rupees coined to commemorate the occasion of "Unity in Diversity", Rules, 2006Published vide Notification No. G.S.R. 43(E), dated 24th January, 2007Ministry of Finance(Department of Economic Affairs)G.S.R. 43(E). - In exercise of the powers conferred by Sub-section (1) of Section 21 read with Section 7 of the Coinage Act, 1906 (3 of 1906), the Central Government hereby makes the following rules, namely :-

1. Short title and commencement.

(1)These rules may be called the Coinage of the Five Rupees coined to commemorate the occasion of "Unity in Diversity", Rules, 2006.
(2)They shall come into force on the date of their publication in the Official Gazette.

2. Definition.

- In these rules, "Act" means the Coinage Act, 1906 (3 of 1906).

3.

Standard weight and remedy allowed on coins of certain denominations coined to commemorate the occasion of "Unity in Diversity" :-The standard weight of the coins of the following denominations, coined under the provisions of Section 6 of the Act, to commemorate the occasion of "Unity in Diversity" and the remedy allowed in making of such coins shall be as specified in the Table below :-Table
Denomination Standard weight Remedy Allowed
    In composition In standard weight
(1) (2) (3) (4)
Five Rupees 6 Grams 1/200thplus or minus for Chromium that is to sayChromium could vary from 17.5% to 18.5% 1/25thplus or minus, that is to say, the weightcould vary from 5.76 grams to 6.24 grams.