Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(2) in Assam Forest Regulation, 1891

(2)The State Government may, by such rules, declare any of the provisions of Chapter II of this Regulation to be applicable to village forests.