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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(g) in The M.P. Adaptation of Laws (State and Concurrent Subjects) Order, 1956

(g)"Sironj region" means the area comprised within the Sironj sub-division of the Kotah district in the State of Rajasthan, as existing immediately before the appointed day;