Section 1 in The U.P. Secondary Education Services Selection Board Act, 1982
1. Short title and commencement
. - (1) This Act may be called the Uttar Pradesh Secondary Education [Services Selection Board] [Substituted by U.P. Act No. 25 of 1998 (w.e.f. 20.4.1998).] Act, 1982.(2)It shall be deemed to have come into force on July 14, 1981, except Section 21 which shall come into force on such date as the State Government may, by notification, appoint in this behalf.
