Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 131] [Entire Act] State of West Bengal - Subsection Section 131(3) in West Bengal Municipal Act, 1993 (3)mode of apportionment of tax between local authorities when carts or carriages are used or registered in the area of more than one local authority;
