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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(3) in The Indian Electricity Rules, 1956

(3)The horizontal clearance shall be measured when the line is at a maximum deflection from the vertical due to wind pressure.[ Explanation .-For the purpose of this rule, expression "building" shall be deemed to include any structure, whether permanent or temporary.]