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[Cites 0, Cited by 0] [Section 529(1)] [Section 529] [Entire Act]

State of West Bengal - Subsection

Section 529(1)(a) in Kolkata Municipal Corporation Act, 1980

(a)the acquisition by agreement or under the Land Acquisition Act, 1894 (1 of 1894) of any property necessary for or affected by the execution of the scheme;