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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(l) in Maharshi Dayanand Saraswati University Act, 1987

(l)to admit to the privileges of the University, Colleges and Institutions not maintained by the University and withdraw all or any of these privileges;