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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Kerala - Subsection

Section 14(10) in A.P.J. Abdul Kalam Technological University Act, 2015

(10)As the Chairperson of the authorities or bodies or committees of the University, the Vice-Chancellor shall have, subject to the approval of the Executive Committee, the power to suspend a member from the meeting of the authority, body or committee for obstructing or stalling the proceedings or for indulging in behaviour unbecoming of a member and shall report the matter accordingly to the Board of Governors.