Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Uttar Pradesh - Subsection Section 15(3) in The U.P. Antarim Zila Parishad Act, 1958 (3)All rules framed under the Uttar Pradesh Antarim Zila Parishad Ordinance 1958 shall be deemed to be rules framed under this Act.
