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[Cites 0, Cited by 0] [Section 21J(1)] [Section 21J] [Entire Act]

State of Jharkhand - Subsection

Section 21J(1)(i) in Jharkhand Co-operative Societies Rules, 2008

(i)cause the voter list to be displayed on the notice board at the head office of the society and all its branches and at such other place or places as may be deemed fit.