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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(3) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(3)The trustee shall oversee activities of the manager in the interest of the unit holders, ensure that the manager complies with Regulation 10 and shall obtain compliance certificate from the manager in the form as may be specified on a quarterly basis.