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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(4) in The Drugs and Cosmetics Rules, 1945

(4)In the case of parenteral preparations sterilized by steam under pressure, one "Batch Number" shall be assigned to all containers filled from one homogeneous bulk solution and sterlized in one sterilizer load.