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Bombay High Court

Mahalingappa C. Kiredalli @ Desai And ... vs The Navjeevan Fertility And Ivf Centre ... on 7 March, 2019

Bench: B.P. Dharmadhikari, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

         WRIT PETITION STAMP NO. 31574 OF 2018

 Mahalingappa C. Kiredalli @ Desai And Ors       ....Petitioner
             V/S
 The Navjeevan Fertility And Ivf Centre Thru  ....Respondent

Dr. Rajeev Dabade And Dr. Bhaubali Doshi And Ors Mr. Bharat Gadhavi i/b.Tejesh Dande And Associates for Petitioner.

Mr. B.V. Samant, APP/State.


        CORAM :                B.P. DHARMADHIKARI &
                               REVATI MOHITE DERE, JJ
      DATE :                   7th March, 2019
 P.C. :

At the request of learned advocate for the petitioners / respondent, Stand over to 14/03/2019.

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