Supreme Court - Daily Orders
Indrakashi Devi vs The State Of Karnataka on 15 July, 2014
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ITEM NO.1 COURT NO.4 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 15-16, 17-18, 19-20 & 21-22 in Civil Appeal No(s).
3309-3310/1997
INDRAKASHI DEVI & ORS. Appellant(s)
VERSUS
STATE OF KARNATAKA Respondent(s)
(For directions and exemption from filing O.T. and stay and with
office report)
WITH
CONMT.PET.(C) No. 188-189/2013 In C.A. No. 3309-3310/1997
CONMT.PET.(C) No. 237/2014 in C.A.NO.3309/1997
I.A.NO.13 IN C.A. No. 3303/1997
(For permission and Office Report)
I.A.NO.2 IN C.A. No. 3305/1997
(With prayer for Office Report)
I.A.NO.3-4 IN C.A. No. 3306/1997
(With prayer for Office Report)
C.A. No. 3307/1997
(With prayer for Office Report)
C.A. No. 3308/1997
(With prayer for Office Report)
C.A. No. 3351/1997
(With prayer for Office Report)
Date : 15/07/2014 These matters were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE VIKRAMAJIT SEN
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Appellant(s)
Signature Not Verified
Ms. Indu Malhotra,Sr.Adv.
Mr. Varun Singh,Adv.
Digitally signed by
Om Parkash Sharma
Date: 2014.07.16
13:16:26 IST
Reason: Ms. Nishtha Kumar,Adv.
Mr. Rasat Shagal,Adv.
Ms. Suman Yadav,Adv.
Mr. Apoorav Bhumesh,Adv.
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Mr. Saanjh N. Purohit,Adv.
Mr. vishal Nijhawan,Adv.
For M/s Suresh A. Shroff & Co. ,Adv.
Mr. P.P. Rao,Sr.Adv.
Mr. Naresh Kaushik,Adv.
Mrs Lalita Kaushik ,Adv.
Mr. V. Krishna Murthy,Sr.Adv.
Mr. T. Harish Kumar,Adv.
Mr. V. Ramasubramanian ,Adv.
Mrs. Kanchan Kaur Dhodi ,Adv.
Mr. Aditya Sondhi,Sr.Adv.
Mr. Vikas Mehta,Adv.
Mr. Karan Joseph,Adv.
Mr. K. Swami,Adv.
Mrs. Prabha Swami,Adv.
Mr. Kailash Vasdev,Sr.Adv.
Mr. Yudhister Singh,Adv.
Mr. S. N. Bhat ,Adv.
For Respondent(s) Mr. N.D.B. Raju,Adv.
Mrs. Bharathi R,Adv.
Mr. Rohan Ganpathy,Adv.
Mr. N. Ganpathy ,Adv.
Mr. Basavaprabhu S. Patil,Sr.Adv.
Mr. B.S. Prasad,Adv.
Mr. V. N. Raghupathy,Adv.
Mr. Parikshit P. Angadi,Adv.
Mr. Pramod Dayal ,Adv.
Rr-ex-parte ,Adv.
Mr. Sanjay R. Hegde ,Adv.
Mr. Guntu Prabhakar,Adv.
Ms. Shirin Khajuria,Adv.
Mr. R.P. Wadhwani,Adv.
Mr. S. Udaya Kumar Sagar,Adv.
Mr. Shivaji M. Jadhav,Adv.
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Mr. Shailesh Madiyal,Adv.
Ms. Meera Mathur,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List all the matters on 6th August, 2014.
[O.P. SHARMA] [SNEH BALA MEHRA] COURT MASTER ASSISTANT REGISTRAR