Bombay High Court
Rashmi Mehrotra vs Manvi Sheth on 1 September, 2023
Author: Madhav
Bench: Madhav
Board Sr.No.:-22
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. REVISION APPLN. NO. 270 OF 2023
Rashmi Mehrotra ....APPLICANT
V/S
Manvi Sheth ....RESPONDENT
Ms. Sarah Kapadia i/b Ms. Nerissa Almeida for Petitioner Mrs. Madhuri Gamre a/w Mr. Yash Dadriwal i/b M/s. Pritesh Burad Associates CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 1st September, 2023
P.C. :
At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 07/09/2023. Ad-interim order, if any, to continue till then.
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