Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 12 in Sikkim Subject Rules, 1961 12. Finality of orders and decisions. - The orders passed or decisions made by the Chief Executive Officer under these rules shall be final subject to the provision of an appeal under Rule II Such orders and decisions shall not be called in question in any Court of Law.
