Section 51 in Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
51. Displacement-cum-outward journey allowances sheet and return journey allowances register.
- [Sections 23 and 35(2)(k)] - (1) Every contractor shall maintain displacement-cum-outward journey allowances sheet in Form XV and return journey allowance register in Form XVI.(2)Entries in the sheet and the register required to be maintained under sub-rule (1) shall be authenticated by the contractor or his duly authorised representative.
