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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(e) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Niyam, 1988

(e)Residual credit balances in the fund, if any, will be distributed pro-rata equally between the sponsor banks but amounts so paid to the banks will be limited to half the expenditure incurred on the special recovery units during the previous year.