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State of Himachal Pradesh - Section

Section 35 in The Himachal Pradesh Lokayukta Act, 2014

35. Budget.

- The Lokayukta shall prepare, in such form and at such time in each financial year, as may be prescribed, its budget for the next financial year, showing the estimated receipts and expenditure of the Lokayukta and forward the same to the State Government for information.