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State of Madhya Pradesh - Section

Section 51 in The M.P. Boiler Operation Engineers' Rules, 1968

51. Cognizance of offences.

- The owner of a Boiler or any person who works or permits or causes the Boiler to be worked at any time in contravention of Rule 3, 5, 6 or 7, shall be punishable with fine which may extend to one hundred rupees.