Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Goa - Subsection

Section 311(1)(b) in The City of Panaji Corporation Act, 2002

(b)if the person declines to give his name and address or there is reason to doubt the accuracy of the name and address given.