Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 357] [Entire Act] State of Maharashtra - Subsection Section 357(c) in The Maharashtra Municipal Corporations Act, 1949 (c)the payment of fees to the Chairman and members of the Transport Committee, and the salary and allowances of the Transport Manager;
