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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)In case any crop has been sown under the trees of the groves or orchards, only the words 'Grove, or Orchards' shall be entered in columns 15, 23, 31 and 39 as the case may be and the area so cropped shall be entered in the relevant area columns 9-12, 17-20, 25-28 mid 33-36.