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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(d) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(d)Papers to be laid on the table of the Samiti for the first time. (No discussion to be allowed on these papers on that day)