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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xvii) in The Maharaja Sayajirao University of Baroda Act, 1949

(xvii)[ to recommend to the Senate conferment of honorary degrees and other academic distinctions upon distinguished persons, subject to the provisions of the Statutes; [These clauses were substituted for the original, by Bombay 52 of 1950, Section 18 (e).]