Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(h) in U.P. Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006 (h)"other backward classes of citizens" means the backward classes of citizen specified in Schedule-I of the Act, as amended from time to time;
