Tripura High Court
Mr. A. Nandi vs Mr. D. Sharma on 24 September, 2019
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) 1163/2019
For Petitioner(s) : Mr. A. Nandi, Advocate
For Respondent(s) : Mr. D. Sharma, Addl. GA
Mr. H. Deb, Asst. SG HON'BLE MR. JUSTICE ARINDAM LODH Order 24/09/2019 List the matter on 01.10.2019. Meanwhile, learned counsel appearing for the respondents may examine the matter in the light of the judgment passed in WP(C) 952 of 2016 titled as Sri Nepal Paul and 2 others vs. The Union of India and others.
Mr. A. Nandi, learned counsel appearing for the petitioner is requested to furnish a copy of the said judgment to learned counsel appearing for the respondents.
Registry is directed to reflect the name of Mr. DK Biswas and Mr. R. Nama as learned counsel for the petitioner, in the cause list.
JUDGE Saikat