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[Cites 0, Cited by 0] [Section 467(1)] [Section 467] [Entire Act]

State of West Bengal - Subsection

Section 467(1)(c) in The Calcutta Municipal Corporation Act, 1980

(c)build, dig, or cause to be built or dug any grave or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse at any place which is not registered under this Chapter;