Section 15(1)(vi) in Sardar Patel University Act, 1955
(vi)[ The Director of Higher Education, or an officer not below the rank of a Joint Director of Higher Education designated by such Director,] [Clause (vi) was substituted for the original by Gujarat 10 of 1982, Section 2, Schedule Sr. No. 3(6)(b)(a) (w.r.e.f. 09-12-1981).]