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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 18(4)(h) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(h)mandatory afforestation as per the working plan in the forest in blanks created by commercial felling of trees for revenue generation undertaken under working plan prescription.