Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(3) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(3)All questions come up before any meeting of the Authority shall be decided by a majority of votes of the Members present and voting , and in the event of an equality of votes, the Chairperson or the person presiding shall have the right to exercise a second or casting vote.