Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114(7)] [Section 114] [Entire Act] Union of India - Subsection Section 114(7)(e) in Code on Social Security, 2020 (e)any other matter relating to smooth functioning of the social security scheme notified under this section, shall be such as may be prescribed by that Government.