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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(8) in The Scheduled Areas (State of Rajasthan) Order, 2018

(8)The following in Sirohi district:
(a)Aburoad tehsil;
(b)the following villages of the gram panchayats of Pindwara tehsil as mentioned below:
(i)Varli, Kundal, Sabela, Vagdari, Dhanga, Kalumbari and Pindwara (Rural) villages of Varli gram panchayat,
(ii)Moras, Cheeniya Band and Bhadaveri villages of Moras gram panchayat,
(iii)Amli, Thandi Beri, Sadalwa and Malap villages of Amli gram panchayat,
(iv)Gharat, Malera, Navawas, Gadiya and Pahar Kalan villages of Gharat gram panchayat,
(v)Lotana, Apri Khera and Kalabor villages of Loutana gram panchayat,
(vi)Mandwara Khalsa, Khokhri Khera and Varki Khera villages of Mandwara Khalsa gram panchayat,
(vii)Sanwara, Sada Phali, Navawas Dev, Navawas Khalsa and Semli villages of Sanwara gram panchayat,
(viii)Isra, Ker, Ubera and Churli Khera villages of Isra gram panchayat,
(ix)Waloriya village of Waloriya gram panchayat,
(x)Mandwara Deo, Peetari Padar, Kedar Padar and Bor Umri villages of Mandwara Deo gram panchayat,
(xi)Bhoola village of Bhoola gram panchayat,
(xii)Achpura, Kaseenda, Nagpura, Panch Dewal, Block No. 2 and Kotra villages of Achpura gram panchayat,
(xiii)Basant Garh village of Basant Garh gram panchayat,
(xiv)Siwera, Rajpura, Keshavganj and Darla Padar villages of Siwera gram panchayat.