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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(7) in The Dedicated Freight Corridor Railway General Rules, 2018

(7)The Loco pilot on reaching the station in advance shall not clear the block section unless Station Master or any cabin falling enroute have been again warned by him that the section behind should not be closed as it is obstructed on approved means of communication as also by sounding the requisite whistle code.