Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 24] [Entire Act] Union of India - Subsection Section 24(a) in THE FINANCE ACT, 2021 (a)in sub-clause (b), in item (B), after the third proviso, the following proviso shall be inserted, namely:––
