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State of Madhya Pradesh - Section

Section 160 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

160.

(a)Leave beings on the day on which transfer of charge is effected or, if charge is transferred in the afternoon, on the following day or after the Sunday or the first day after the holiday which are prefixed to the leave.
(b)Leave ends on the day on which charge is resumed of if charge is resumed before noon, on the preceding day. When a servant of the Board is permitted to affix holidays to leave, his leave ends on the day on which it would have ended if the holidays had not been affixed, and when a servant of the Board is permitted to prefix holidays to leave, his leave beings on the first day after the holidays :
Provided, however, that the absence during the holidays prefixed or affixed must, not operate unfairly to any servant of the Board who during such absence may be actually performing the duties of his post or of another similar post.