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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Jharkhand - Subsection

Section 71(1) in Bihar Factories Rules, 1950

(1)The Manager shall within one month from the date on which the canteen starts functioning, or in cases where a Canteen Managing Committee already exists, within one month from the date this rule comes into force constitute or reconstitute as the case may be, a Canteen Managing Committee (hereinafter to be called the Committee) for the running and supervision of the canteen, and a list containing the names of the members and Chairman of the Committee shall be sent to the Inspector and the Chief Inspector within seven days of the constitution of the Committee, and a copy thereof shall also be displayed on a notice board in the canteen which shall be maintained in a clear and legible condition.