Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Carnation Industries Ltd. & Anr vs Union Of India on 28 April, 2010

Author: I.P.Mukerji

Bench: I. P. Mukerji

                           WP No. 694 of 2006

                IN THE HIGH COURT AT CALCUTTA

                   Constitutional Writ Jurisdiction

                            ORIGINAL SIDE



CARNATION INDUSTRIES LTD. & ANR. Plaintiff/Petitioner/Applicant

  Versus

UNION OF INDIA                      Defendant/Respondent

BEFORE:

The Hon'ble JUSTICE I. P. MUKERJI Date : 28th April, 2010.
The Court : Affidavit in opposition filed in Court today is accepted.
List this application in the monthly list of May, 2010, Affidavit in reply may be filed in the meantime.
(I.P.MUKERJI, J.) G/