Calcutta High Court
Carnation Industries Ltd. & Anr vs Union Of India on 28 April, 2010
Author: I.P.Mukerji
Bench: I. P. Mukerji
WP No. 694 of 2006
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
CARNATION INDUSTRIES LTD. & ANR. Plaintiff/Petitioner/Applicant
Versus
UNION OF INDIA Defendant/Respondent
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 28th April, 2010.
The Court : Affidavit in opposition filed in Court today is accepted.
List this application in the monthly list of May, 2010, Affidavit in reply may be filed in the meantime.
(I.P.MUKERJI, J.) G/