Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 76] [Entire Act] State of Tamilnadu - Subsection Section 76(2) in Tamil Nadu Panchayats Act, 1994 (2)In this section, the expressions "premises" and "vehicle" shall have the same meaning as in section 73.
