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[Cites 0, Cited by 0] [Section 115(1)] [Section 115] [Entire Act]

State of Sikkim - Subsection

Section 115(1)(a) in Sikkim Panchayat Act, 1993

(a)all the members of the Gram Panchayat or the Zilla Panchayat,as the case may be shall vacate their offices;