Delhi High Court - Orders
Management Of Samrat Hotel (Unit Of ... vs All India Itdc Mazdoor Janta Union on 18 October, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~38 to 40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8270/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
..... Petitioner
Through: Mr.Neeraj Kumar, advocate
versus
ALL INDIA ITDC MAZDOOR JANTA UNION ..... Respondent
Through: None.
+ W.P.(C) 8274/2018
MANAGEMENT OF SAMRAT HOTEL (UNIT OF ITDC)
..... Petitioner
Through: Mr.Neeraj Kumar, advocate
versus
ALL INDIA ITDC MAZDOOR JANTA UNION ..... Respondent
Through: None.
+ W.P.(C) 8280/2018
ASHOK HOTEL (UNIT OF ITDC) ..... Petitioner
Through: Mr.Neeraj Kumar, advocate
versus
ASHOK HOTEL MAZDOOR JANTA UNION ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 18.10.2022 An adjournment has been sought on behalf of the petitioners as the Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:20.10.2022 18:58:54 main counsel is not available.
At request, list on 12.04.2023.
DINESH KUMAR SHARMA, J OCTOBER 18, 2022 rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:20.10.2022 18:58:54