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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(a) in The Bihar Bhoodan Yagna Act, 1954

(a)"Bhoodan Yagna", means the movement initiated by Shri Acharya Vinoba Bhave for acquisition of land through voluntary gifts with a view to distribute it to landless persons [or to a village community, Gram Panchayat or a Co-operative Society organised by the Committee] [Inserted by Bihar Act 15 of 1959, Section 3.];