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[Cites 0, Cited by 0] [Section 423(3)] [Section 423] [Entire Act]

State of Odisha - Subsection

Section 423(3)(b) in The Orissa Municipal Corporation Act, 2003

(b)any sign, or any board, frame or other contrivance securely fixed to or on the top of the wall or parapet of any building, or on the cornice or blocking course of any wall, or to the ridge of a roof :