Bombay High Court
Freebie Solutions Private Limited vs Intelligent Payment Solution Private ... on 20 February, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
ARBAP-170-2022-speaking.doc
rajshree
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION APPLICATION NO.170 OF 2022
Freebie Solutions Pvt. Ltd. ] .. Applicant
vs.
Intelligent Payment Solution Pvt. Ltd.&Ors.] .. Respondents
Ms.Siddhi Bhosale for the Applicant.
CORAM : BHARATI DANGRE, J DATE : 20th February, 2023.
P.C. A praecipe is moved for speaking to minutes of the order dated 20.01.2023.
In the final order, in clause (a) the name of the Arbitrator "Naushad Kohli" shall be substituted with "Nausher Kohli.
In clause (b) (i) line 3 the words "this order" shall be substituted with the words " the corrected order".
The order be corrected accordingly. Praecipe stands disposed of.
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