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Delhi High Court - Orders

New Khusro Pharmacy Institute Of ... vs Mr. Anil Mittal, ... on 15 February, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                          $~86
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CONT.CAS(C) 171/2023
                                 NEW KHUSRO PHARMACY INSTITUTE OF SCIENCES
                                                                           ..... Petitioner
                                               Through: Mr. Mayank Manish and Mr. Ravi
                                                        Kant, Advocate

                                                    versus

                              MR. ANIL MITTAL, REGISTRAR-CUM-SECRETARY,
                          PHARMACY COUNCIL OF INDIA                       ..... Respondent
                                            Through: Ms. Manisha Agarwal Narain, Mr.
                                                      Akshat Choudhary and Mr. Sandeep
                                                      Singh Somaria, Advocates

                          CORAM:
                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                    ORDER

% 15.02.2023

1. At the outset, learned counsel for the Petitioner states that the order dated 15.11.2022 passed by a Coordinate Bench of this Court in WP(C) 15725/2022 has since been complied with by the Respondent and he therefore has instructions to withdraw the present petition.

2. Accordingly, the present petition is dismissed as withdrawn MANMEET PRITAM SINGH ARORA, J FEBRUARY 15, 2023/rk/asb Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:18.02.2023 15:05:34