Delhi High Court - Orders
New Khusro Pharmacy Institute Of ... vs Mr. Anil Mittal, ... on 15 February, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~86
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 171/2023
NEW KHUSRO PHARMACY INSTITUTE OF SCIENCES
..... Petitioner
Through: Mr. Mayank Manish and Mr. Ravi
Kant, Advocate
versus
MR. ANIL MITTAL, REGISTRAR-CUM-SECRETARY,
PHARMACY COUNCIL OF INDIA ..... Respondent
Through: Ms. Manisha Agarwal Narain, Mr.
Akshat Choudhary and Mr. Sandeep
Singh Somaria, Advocates
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 15.02.2023
1. At the outset, learned counsel for the Petitioner states that the order dated 15.11.2022 passed by a Coordinate Bench of this Court in WP(C) 15725/2022 has since been complied with by the Respondent and he therefore has instructions to withdraw the present petition.
2. Accordingly, the present petition is dismissed as withdrawn MANMEET PRITAM SINGH ARORA, J FEBRUARY 15, 2023/rk/asb Signature Not Verified Digitally Signed By:RASHMI DABAS Signing Date:18.02.2023 15:05:34