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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(15) in The Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)

(15)expressions used but not defined in this Act and defined in the State Contract Act, 1977, have the meanings assigned to them in that Act.