Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73] [Entire Act] State of West Bengal - Subsection Section 73(3) in The West Bengal Motor Vehicles Rules, 1989 (3)As soon as the vehicle is registered the necessary entries shall be noted or entered in the State Register of motor vehicles.
