Madhya Pradesh High Court
M/S Sharda Supari Center vs The State Of Madhya Pradesh on 29 January, 2018
THE HIGH COURT OF MADHYA PRADESH WP-18525-2017 (M/S SHARDA SUPARI CENTER Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 29-01-2018 Dr. K.K. Dubey, learned counsel for the petitioner. Shri Deepak Awasthy, learned Dy. A.G. for the State. On the request of the learned counsel for the petitioner, list it after four weeks.
(RAVI SHANKAR JHA) (NANDITA DUBEY)
JUDGE JUDGE
MSP