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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Telangana - Subsection

Section 67(3)(e) in Telangana Irrigation Act, 1357 F.

(e)the manner in which water-courses shall be excavated and maintained with or without taccavi loans; the mode of advancing taccavi loans; for the aforesaid purpose and the period of their recovery;